Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(11)] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(11)(e) in Gujarat Special Investment Region Act, 2009 (e)construction or extension in an agricultural land, of a dwelling house for personal use or for storage of agricultural assets of the owner, as