Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 31 in The Orissa Water Supply and Sewerage Board Act, 1991 31. Initial contribution of Government to the Board Fund. - Under appropriation duly made in this behalf, the State Government may make an initial contribution to the Board Fund.
