Gujarat High Court
Ritesh Bishmber Agrawal vs State Of Gujarat on 26 July, 2018
Author: P.P.Bhatt
Bench: P.P.Bhatt
R/SCR.A/5533/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 5533 of 2018
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RITESH BISHMBER AGRAWAL
Versus
STATE OF GUJARAT
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Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE P.P.BHATT
Date : 26/07/2018
ORAL ORDER
Notice returnable on 23.08.2018. Learned Additional Public Prosecutor waives service of notice on behalf of the respondent-State.
(P.P.BHATT, J) NEHA Page 1 of 1