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Gujarat High Court

Ritesh Bishmber Agrawal vs State Of Gujarat on 26 July, 2018

Author: P.P.Bhatt

Bench: P.P.Bhatt

         R/SCR.A/5533/2018                          ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  R/SPECIAL CRIMINAL APPLICATION NO. 5533 of 2018

=============================================
                       RITESH BISHMBER AGRAWAL
                                 Versus
                           STATE OF GUJARAT
=============================================
Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 1
=============================================

CORAM: HONOURABLE MR.JUSTICE P.P.BHATT

                             Date : 26/07/2018

                              ORAL ORDER

Notice returnable on 23.08.2018. Learned Additional Public Prosecutor waives service of notice on behalf of the respondent-State.

(P.P.BHATT, J) NEHA Page 1 of 1