Himachal Pradesh High Court
Mahindra And Mahindra vs Asha Devi on 29 May, 2020
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
CMPMO No. 281 of 2020 29.05.2020 Present: Mr. N. K. Thakur, Senior Advocate, with Mr. Divya Raj Singh, Advocate, for the petitioner through .
Video Conferencing.
CMPMO No. 281 of 2020 Issue notice to the respondent, returnable for 23rd July, 2020. Steps for service be taken within two weeks.
List on 23rd July, 2020.
CMP No. 3894 of 2020 Notice in above terms. Till further orders, proceedings in Execution Petition No. 2 of 2017, titled as M/s Mahindra and Mahindra Vs. Asha Devi, pending before the Court of learned District Judge, Chamba shall remain stayed.
(Ajay Mohan Goel) Judge May 29, 2020 (bhupender) ::: Downloaded on - 29/05/2020 20:23:48 :::HCHP