Jharkhand High Court
Vision Hospitality Services And ... vs The Jharkhand State Beverages ... on 27 November, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Application No. 29 of 2025
Vision Hospitality Services and Consultants Private Limited
... ... ... Petitioner
Versus
The Jharkhand State Beverages Corporation Limited and others
... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE
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For the Petitioner: Mr. Arun Kumar, Advocate Mr. Chanchal Jain, Advocate Mr. Amit Kr. Choubey, Advocate For the JSBCL: Mr. Rajiv Ranjan, Sr. Advocate Mr. Raunak Sahay, Advocate
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08/Dated: 27.11.2025
1. Learned Senior Counsel states that even though at one stage the parties intended to resolve the dispute amicably however, thereafter certain developments have taken place and it is now impossible to settle the issue in view of the subsequent development whereby criminal prosecution have been launched against the directors of the petitioner's company.
2. He prays for and is granted two weeks' time to bring on record certain documents.
3. List this case on 11.12.2025.
(Tarlok Singh Chauhan, C.J.) 27/11/2025 Sharda/MM Cp.01