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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(zzd) in Occupational Safety, Health and Working Conditions Code, 2020

(zzd)"relay" means a set of two or more persons carrying out the same kind of work during different periods of the day and each such period is called a "shift";