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[Cites 0, Cited by 0] [Section 62C] [Entire Act]

State of Jharkhand - Subsection

Section 62C(2) in Bihar Factories Rules, 1950

(2)The representatives of the management of Safety Committee shall include:-
(a)A senior official, who by his position in the organisation can contribute effectively to the functioning of the committee, shall be the Chairman;
(b)A Safety Officer and a Factory Medical Officer, wherever available and the Safety Officer in such a case shall be the Secretary of the Committee;
(c)A representative each from the production, maintenance and purchase departments.