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State of Rajasthan - Section

Section 9 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

9. Manner and purpose of association of persons with State Board.

- The State Board may invite any person, whose assistance or advise it considers useful to obtain in performing any of its functions to participate in the deliberations of any of its meetings. The travelling allowance to the person associated will be allowed as per Board Rules provided in rule 5.