Rajasthan High Court - Jodhpur
Paras Ram vs State & Ors on 16 September, 2008
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
O R D E R
S.B. CIVIL MISC. WRIT PETITION NO.7158/2008 (Paras Ram Vs. State of Raj. & Ors.) Date of order :: 16.9.2008 P R E S E N T HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS Mr.V.K. Malviya, for the petitioner.
Heard learned counsel for the petitioner.
No case is made out for interference by this Court. Hence, this writ petition is dismissed.
(GOPAL KRISHAN VYAS), J.
A.K. Chouhan/-