602. Interpretation of foregoing sections of Part .-For the purposes of the foregoing provisions of this Part-
(a)the expression "certified" means certified in the prescribed manner to be a true copy or a correct translation;(b)the expression "Director", in relation to a company, includes any person in accordance with whose directions or instructions the Board of Directors of the company is accustomed to act;(c)the expression "place of business" includes a share transfer or share registration office;(d)the expression "prospectus" has the same meaning as when used in relation to a company incorporated under this Act; and(e)the expression "secretary" includes any person occupying the position of secretary, by whatever name called.Prospectuses
