Karnataka High Court
The Union Of India Rep By The Secretary vs Group Captain L G I Subramanian on 22 May, 2012
Bench: K.Sreedhar Rao, B.S.Indrakala
Ifié E-ffi 516%? £358? GF §{§R£VEz3;'§"§.KA AT 3AP~i$é§...§§KE
SATEQ was 'mg 22% gas' 9? MAY 2&1:
FRESENT f
THE :-mN'B;.E MRJUSTICE KaSR§EDHAR"R}5;{j _ E
AND THE HOWBLE MRs,3us'r1i:'e_B :3 WRIT APPEAL No.211Q____Z2:0 @6 (S4-125% AAAA §E'§W'EEf\§:
2, '€518 émiem 3%' }:n§é4:::
.43 iii Regresented b*,f._'§he:gl'Ss:~c:f§§:aé*§.é Ministry er £:>efe?'%.Ce '-
South Block; i3..HQ.§%?Q, ' e -
New Be§%3§=>;i':-¥3,_'£F;::."j:- we Chief%%.__afL:§:er Ag?:%;§:%%§§;[ % % €fi.§"§ §ecré:éi_a:Ea€; " . ' Air %%ea§g:;ar':ars- _ A Vayag 8§':7a:s_3;%; '
4.-flaw §f,;§'::;t~;g::¢ 3:73;'; %%%%% 5 V"?T%é'&:.§:"%V«::J¢i;?%é%% €i§r'1?é5s"'§.P}§ §$%f2.s'§§}::ri§ "<'ivL¥}?:':*:;€;
A §E§§?';.§§'§§~2§;E;'j_:}.;§§2«<%, _ g_ ifge 3§:%:;m%:;«§:;;%¢ {AF} V"""{Ld}g@A.%H§;E a§<;,CfiEAE§g§; L _ 7§i:'*:1j§;'§*T£~§ %'9ar:i<E, '§a%§w_ '§:'§z:+A%'%:§. £5 éggééiaség §%;s S§°% éiagfan Ezfiaaiaragi sixgfi E 'K , w. /* .. <..w.»..W,....\.........,.wmm «mm 'M w' »»w.,N gm :
Grew: Cagiain :.§.E£gS:;§s'a::"i§§:§a;*3; Sis Eaée LA.§angaé§*:a?a Eysr "E3; years, Resiéimg at £:EDAF<:~B~33,, Sherwagé Eagavanagar Man Read;
Sasggéerefiéfi €33?
Q 5;: C@§,B§*::,§pinde:' Séngh {Ream Adv$Ca'Ee._é This Writ Ameaf $3 {fled :,:mje:"--v..;§7«:~::2:f::§:h'4--~.;2%""i.b%.= §<:V§maVzVi:a§<a High Cmsrt écé: gsrayéag éé set asifie the7n:3rcfe_r pagsezrg in we éfiirii Petitéan £¥ie,E4iC:Q,r'2Gfl3 ejatedg--28.:S.é2'%;3'€«:f:~,_f. ""
This 'ez'2%§i: fapgeai cam§:2g ':j%2_§c%'p,r§é§:§'m%g§a:%i$..%ié:§;*§s2g :'r;%S siayg. !<.§;'?EEE,?-ffififi 3:126}, E2; dg§§v&re§_:%§§€<;~.f::z§%§wjr'::;;>i'vV> in asiefgsz.%.<::f_ 'E%>:é1§e§§.s§:;».ég ~:;:.;Vf i!:a..§z§§rem§ fiazsri is Civil Aggeai §sag::3?g2<3::'gjg-A§::e§%25"*%%}§p:~;: 2&2 ihs aréer :2? me §eam§é S§s"s§§§";E»-sgiégg €s_§g*:%.%.§%;Jaeg 'afiéréi i'31§§€§§ a§E§:@'$§ a::_:@r§§:*z§§'g{: ' M ':'%4:S;}§§a_c§e_:f2:~ '