Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 36 in The Special Economic Zones Rules, 2006 36. Filing of documents for admission and removal. - All documents for admission of goods into and out of Special Economic Zone shall be filed before the Authorized Officer of Customs.
