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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(xix) in The Manipur Municipalities Act,1994.

(xix)providing for the inspection and proper regulation of encamping grounds, pounds, serias, or dharmsalas, bakeries and aerated water factories, ice factories, flour mills, oil mills, sweetmeat shops, factories and other places in which mechanical or electrical power is employed, and slaughter-houses;