Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Meghalaya - Subsection

Section 12(xxi) in The Meghalaya Board of School Education Act, 1973

(xxi)to institute by regulations for the benefit of its officers and other employees such pension, gratuity and provident fund as it may deem fit, in such maimer, and subject to such conditions, as may be prescribed by regulations ;