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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(c) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(c)'appointing authority' means the authority indicated as appointing authority against each category of the Service in Appendix 'C';