Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(1) in The M.P. State Aid to Industries Act, 1958 (1)No subsidy for the conduct of research shall exceed forty per cent of the cost thereof and no subsidy for any other purpose shall exceed fifty per cent of the cost thereof.
