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Union of India - Section

Section 34 in The Unit Trust Of India Act, 1963

34. Declaration of fidelity and secrecy.

Every trustee, auditor, officer or other employee of the Trust or any employee of the Reserve Bank whose services are utilised by the Trust under section 31 shall, before entering upon his duties, make a declaration of fidelity and secrecy in the form set out in the First Schedule to this Act.