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State of Uttar Pradesh - Section

Section 13 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

13.

[* * * *] [Clause 13 omitted vide Notification No. 337/XXIX-Food-4-1(20)-53, dated 4th January, 1986, published in U.P. Gazette (Extraordinary), Part 4, section (Kha), dated 24th January, 1986 and then inserted by Notification No. 2360/XXIX-Food-4-87, dated 2nd September, 1987, published in U.P. Gazette, (Extraordinary), Part 4, section (Kha), dated 2nd September, 1987, and again omitted by Notification No. B.S. 48/XXIX-Food-4-5(20)-91, dated 18th June 1993, published in U.P. Gazette (Extraordinary), Part 4, section (Kha), dated 18th June, 1993.]