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[Cites 0, Cited by 2] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Sugarcane Cess (Validation) Act, 1961

(2)Section 5 shall come into force at once, and the remaining provisions of this Act, in so far as they relate to any State, shall come into force in that State or such date' as the Central Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different States.