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Bombay High Court

Bhupendra C. Dalal vs The Deputy Commissioner Of Income -Tax ... on 28 September, 2021

Bench: K.R. Shriram, R. I. Chagla

         Digitally signed
         by MEERA                                     1/1                 405& ors-.itxa-1132-17.doc
MEERA    MAHESH
         JADHAV
MAHESH   Date:
JADHAV   2021.09.29
         15:12:05
         +0530               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                  INCOME TAX APPEAL NO.1132 OF 2017
                                                WITH
                                  INCOME TAX APPEAL NO.1159 OF 2017
                                                WITH
                                  INCOME TAX APPEAL NO.1258 OF 2017
                                                WITH
                                  INCOME TAX APPEAL NO.1360 OF 2017

            Bhupendra C. Dalal                                   ....Appellant
                 V/s.
            The Deputy Commissioner of
            Income-Tax (OSD-II), Central Range - 2   ...Respondent
                                             WITH
                           INCOME TAX APPEAL NO.1471 OF 2019

            CCIT(OSD)/PR. Commissioner of
            Income Tax, Central -2                               ....Appellant
                 Vs.
            Bhupendra Champaklal Dalal                 ....Respondent
                                            ----

Mr. Sameer Dalal for Appellant in ITXA/1132/2017, ITXA/1159/2017, ITXA/1258/2017 and ITXA/1360/2017 Mr. A. K. Saxena for Respondent in ITXA/1132/2017, ITXA/1159/2017, ITXA/1258/2017 and ITXA/1360/2017 and for Appellant in ITXA/1471/2019

----

CORAM : K.R. SHRIRAM & R. I. CHAGLA JJ DATED : 28th SEPTEMBER 2021 P.C. :

1 To be listed alongwith ITXA/1419/2019, ITXA/1470/2019, ITXA/850/2018, ITXA/852/2018, ITXA/854/2018, ITXA/1493/2018, ITXA/ 598/2020, ITXA/599/2020, ITXAL/111/2020 and ITXAL/112/2020. 2 Stand over to 26th October 2021.

(R. I. CHAGLA J) (K.R. SHRIRAM, J.) Meera Jadhav