Bombay High Court
Bhupendra C. Dalal vs The Deputy Commissioner Of Income -Tax ... on 28 September, 2021
Bench: K.R. Shriram, R. I. Chagla
Digitally signed
by MEERA 1/1 405& ors-.itxa-1132-17.doc
MEERA MAHESH
JADHAV
MAHESH Date:
JADHAV 2021.09.29
15:12:05
+0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.1132 OF 2017
WITH
INCOME TAX APPEAL NO.1159 OF 2017
WITH
INCOME TAX APPEAL NO.1258 OF 2017
WITH
INCOME TAX APPEAL NO.1360 OF 2017
Bhupendra C. Dalal ....Appellant
V/s.
The Deputy Commissioner of
Income-Tax (OSD-II), Central Range - 2 ...Respondent
WITH
INCOME TAX APPEAL NO.1471 OF 2019
CCIT(OSD)/PR. Commissioner of
Income Tax, Central -2 ....Appellant
Vs.
Bhupendra Champaklal Dalal ....Respondent
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Mr. Sameer Dalal for Appellant in ITXA/1132/2017, ITXA/1159/2017, ITXA/1258/2017 and ITXA/1360/2017 Mr. A. K. Saxena for Respondent in ITXA/1132/2017, ITXA/1159/2017, ITXA/1258/2017 and ITXA/1360/2017 and for Appellant in ITXA/1471/2019
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CORAM : K.R. SHRIRAM & R. I. CHAGLA JJ DATED : 28th SEPTEMBER 2021 P.C. :
1 To be listed alongwith ITXA/1419/2019, ITXA/1470/2019, ITXA/850/2018, ITXA/852/2018, ITXA/854/2018, ITXA/1493/2018, ITXA/ 598/2020, ITXA/599/2020, ITXAL/111/2020 and ITXAL/112/2020. 2 Stand over to 26th October 2021.
(R. I. CHAGLA J) (K.R. SHRIRAM, J.) Meera Jadhav