Madras High Court
Cholamandalam Investment And Finance ... vs Jalajamani M on 30 April, 2026
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30-04-2026
CORAM
THE HON'BLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY
Arb. Appln. No. 910 of 2026
M/s. Cholamandalam Investment and Finance Co
Ltd., Chola Crest, C 54 and 55, Super B-4,
Thiru Vi Ka Industrial Estate, Guindy,
Chennai-600 032,
Represented by its Authorised Signatory.
.. Applicant
Vs
Jalajamani M
W/o.Rajmohan G,
Proprietor J.M.Engineering Works,
Mamam Attingal, Near Kurakkada JN,
Trivandum, Kerala 695 104.
..Respondent
For Applicant: Mr.D.Pradeep Kumar
ORDER
Issue notice to the respondent returnable on 02.07.2026. Private notice is also permitted.
2. List the matter on 02.07.2026.
30-04-2026 KJ __________ Page1 of 1 https://www.mhc.tn.gov.in/judis