Supreme Court - Daily Orders
Principal Commissioner Of Income Tax I vs M/S Panchsheel Colonizers Pvt. Ltd. ... on 8 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.15 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34317/2018
(Arising out of impugned final judgment and order dated 20-02-2018
in DBITA No. 4/2018 passed by the High Court of Judicature For
Rajasthan At Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
M/S PANCHSHEEL COLONIZERS PVT. LTD.
THROUGH DIRECTOR Respondent(s)
(FOR ADMISSION and I.R. and IA No.140669/2018-CONDONATION OF DELAY
IN FILING)
Date : 08-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Devashish Bharuka, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with S.L.P. (C) No. 9325 of 2018.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.10.09 11:05:05 IST Reason: