Supreme Court - Daily Orders
Commissioner Of Income Tax, Delhi-Ii vs M/S. Moser Baer India Ltd. on 28 September, 2016
ITEM NO.13 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 4908/2014
COMMR.OF INCOME TAX, DELHI-II Appellant(s)
VERSUS
M/S MOSER BAER INDIA LTD. Respondent(s)
(with interim relief and office report)
Date : 28/09/2016 This appeal was called on for hearing today.
For Appellant(s) Ms.Reena Pandey,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Mr.Udit Naresh,Adv.
Ms. Kavita Jha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the appellant has filed the deficit court fee. Ld.counsel for the parties may file the statement of case within the statutory period. List the matter before the Hon'ble Court as per rules after expiry of that period.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.28 16:39:25 TLT Reason: