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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(d) in Haryana Passenger Transport Scheme, 2003

(d)For properly coordinating the services at different bus stands, booth timings as per notified time schedule shall be required to be given. Wherever number of booths at the bus stands are less than the requirement, main booths shall be allowed first to the long route buses. The buses running towards villages or on short routes or on shuffle services, shall be given temporary booths which are suitably located and separately ordered as such by the Station Incharge of the bus stand. Before issuing such an order, the Station Incharge shall take the approval of the District Transport Officer/Secretary, Regional Transport Authority in this regard.