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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(a) in M.P. Rights of Persons with Disabilities Rules, 2017

(a)is or at any time has been adjudged insolvent by competent Court or has suspended payment of his debt or has compounded with his creditors, or