Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(1)(l) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012 (l)"Licensing Authority" means the Prohibition and Excise Superintendent of the concerned place in which the licensed shop is located