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Bengal Presidency - Section

Section 6 in The Bengal Police Act, 1869

6. Construction.

- This Act shall be read and taken, in the [territories to which it extends] [Words substituted for the words 'provinces under the control of the Provincial Government of Bengal' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.] as part of [the Police Act, 1861] [Words and figures substituted for the words, figures and letter 'the said Act V of 1861' by Bengal Act 1 of 1939.].