Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 7G in The Bombay Gas Supply Act, 1939 7G. New connections to be in accordance with rules. - The company shall not grant new connection to any person for the supply of gas, except in accordance with the rules made by the State Government in this behalf.
