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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(2)In addition to the audits referred to in sub-rule HV the Authority may conduct audits of the operations and systems of such entities or persons, either by itself or through an auditor appointed by the Authority.