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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2)(b) in Telangana Labour Welfare Fund Act, 1987

(b)who being employed in a supervisory capacity, draws wages exceeding Rs.1,600 (Rupees sixteen hundred) per mensum or exercises either by the nature of the duties attached to the office or by reason of the powers vested in him, functions mainly of a managerial nature ; or