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Delhi High Court - Orders

Press Council Of India vs Press Club, Mumbai & Ors on 26 May, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~13 to 15
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LPA 1242/2024, CM APPL. 75626/2024 & CM APPL. 75629/2024

                                    PRESS COUNCIL OF INDIA                       .....Appellant
                                                 Through: Mr.Vikramjit Banerjee, ASG with `
                                                           Mr.T.Singhdev, Mr.Anum Hussain,
                                                           Ms.Akansha, Ms.Yamini Singh,
                                                           Mr.Prashant Rawat, Advs.

                                                                  versus

                                    PRESS CLUB, MUMBAI & ORS.                  .....Respondents
                                                  Through: Mr.Akhil Sibhal, Sr.Adv. with
                                                           Mr.Salim A. Inamdar, Ms.Jhanvi
                                                           Sindhu, Advs. for R-1.
                                                           Mr.Rohan Jaitley, CGSC with Mr.Dev
                                                           Pratap Shahi, Adv for UOI.
                          14
                          +         W.P.(C) 16740/2024 & CM APPL. 70857/2024
                                    EDITORS GUILD OF INDIA                          .....Petitioner
                                                     Through: Mr.Raj Shekhar Rao, Sr.Adv with
                                                              Ms.Meherunnisa     Jaitley        and
                                                              Mr.Shahrukh Khan, Advs.

                                                                  versus

                                    PRESS COUNCIL OF INDIA & ORS.              .....Respondents
                                                 Through: Mr. Vikramjit Banerjee, ASG with
                                                           Mr. T. Singhdev, Ms. Anum Hussain,
                                                           Mr. Bhanu Gulait, Ms. Akanksha
                                                           Banerjee and Mr. Prashant Rawat,
                                                           Advs for R-1.
                          15
                          +         W.P.(C) 17385/2024 & CM APPL. 74029/2024
                                    WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
                                                     Through: Mr.Aseem Mehrotra, Adv. with
                                                              Ms.Deeksha Mehrotra, Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 20:14:28
                                                                   versus

                                    PRESS COUNCIL OF INDIA & ANR.              .....Respondents
                                                 Through: Mr. Vikramjit Banerjee, ASG with
                                                           Mr. T. Singhdev, Ms. Anum Hussain,
                                                           Mr. Bhanu Gulait, Ms. Akanksha
                                                           Banerjee and Mr. Prashant Rawat,
                                                           Advs for R-1
                                                           Ms.Shiva Lakshmi, CGSC with
                                                           Mr.Govind Sharma, Mr.Madhav Bajaj
                                                           and Ms.Katyayani, Advs. for UOI.

                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                 ORDER

% 26.05.2025 List on 18.07.2025.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MAY 26, 2025/MJ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 20:14:28