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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Chattisgarh - Subsection

Section 212(c) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)before using any explosive, necessary warning and danger signals are erected, at conspicuous place of such use to warn the building workers and the general public of the danger involved in such use.