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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(vii) in The Maharaja Sayajirao University of Baroda Act, 1949

(vii)to institute and confer, degrees, [***] [The word 'title' was deleted, by Bombay 52 of 1950, Section 16 (b).] diplomas and other academic distinctions;