Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Kerala - Subsection Section 162(a) in Kerala Factories Rules, 1957 (a)provision shall be made to confine by means of bund walls, sumps, etc. possible leakage from vessels containing inflammable liquids.
