Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of West Bengal - Subsection Section 62(a) in The Darjeeling Gorkha Hill Council Act, 1988 (a)all the [Councillors] [Word substituted by W.B. Act 3 of 1994.] shall vacate their office; and
