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State of Uttar Pradesh - Section

Section 44 in The U.P. Factories Rules, 1950

44. Signboards on latrines.

- Where workers of both sexes are employed there shall be displayed outside each latrine a notice in the language understood by the majority of the workers, "For men only" or "For women only" as the case may be. The notice shall bear the figure of a man or of a woman as the case may be.