Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 92(b) in The Jammu and Kashmir Electricity Act, 2010

(b)payment of debt or other liabilities of the transferor as may be required by the existing loan covenants.