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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)The quorum for a meeting of the committee constituted under sub-section (1) of Section 11 shall be one-half of the total number of members of the committee.