Delhi High Court - Orders
Kiran Singh vs National Human Rights Commission & Ors on 18 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~S-39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2475/2015
KIRAN SINGH ..... Petitioner
Through: Mr. Saurabh Prakash and Mr.
Utsav Jain, Advocates.
versus
NATIONAL HUMAN RIGHTS COMMISSION & ORS
..... Respondents
Through: Mr. Anil Soni, CGSC along with
Mr. Prateek Rana, Advocate for
UOI.
Mr. Dayan Krishnan, Senior
Advocate along with Mr. Rajesh
Mahajan, SPP for R-3 with
S.I.Chandan Kumar, Special Cell,
Delhi Police, NR & STF Rohini,
Delhi.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 18.05.2023
Renotify on 30.05.2023.
SIDDHARTH MRIDUL, J
TALWANT SINGH, J
MAY 18, 2023/rs
Click here to check corrigendum, if any W.P.(CRL) 2475/2015 Page 1 of 1 This is a digitally signed order.
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