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[Cites 0, Cited by 6] [Section 94] [Entire Act]

State of Bihar - Subsection

Section 94(2) in The Bihar Panchayat Raj Act, 2006

(2)There shall be a person called Nyaya Mitra having at least a three year Law Degree from a recognised Institution or University to assist the Gram Katchahry or any bench thereof in the discharge of its duties. Such Nyaya Mitra shall be appointed in the prescribed manner.