Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 106 in U.P. Zila Panchayats Service Rules, 1970 106. Insurance business. - A servant shall not permit any member of his family to act as an insurance agent within the limit of the district in which he is serving.
