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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(26) in Kerala Agricultural University Act, 1971

(26)"Teacher" means the person appointed or recognized by the University for the purpose of imparting instructions or conducting and guiding research or extension education programmes, and includes any other person who may be declared by the statutes to be a teacher;