Section 284 in The Madurai City Municipal Corporation Act, 1971
284. Stoppage of work endangering human life.
- Notwithstanding anything contained in any of the preceding sections, the Commissioner may, at any time, stop the construction or re-construction of any building, if in his opinion the work in progress contravenes any of the rules, regulations or by-laws framed under this Act, or endangers human life.
