Himachal Pradesh High Court
Sh. Vikram Singh And Others vs . Hrtc And Another on 5 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Vikram Singh and others Vs. HRTC and another RSA No. 77 of 2022 .
05.08.2022 Present: M/s Kamaljeet Sharma and Kuldeep Singh Chandel, Advocates, for the appellants.
Ms. Shubh Mahajan, Advocate, for the respondents.
Heard. Admit on the following substantial question of law: "Whether the findings returned by both the learned Courts below are perverse being contrary to the pleadings and evidence on record?"
Post admission notice. Ms. Shubh Mahajan, learned counsel, accepts post admission notice on behalf of the respondents. Record be called for. List in due course.
(Ajay Mohan Goel) Judge August 05, 2022 (bhupender) ::: Downloaded on - 05/08/2022 20:04:57 :::CIS