Section 5(b) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976
(b)[ there shall be no reservation in any post carrying the grade pay exceeding Rs. 8,700;] [[Clause (b) first Substituted by W.B. Act 7 of 1982, then again Substituted by W.B. Act 10 of 1990 thereafter Substituted by W.B. Act 11 of 2000 and finally Substituted by W.B. Act 14 of 2009. Previous clause (b) was as under:
