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[Cites 0, Cited by 0] [Section 61D] [Entire Act]

State of Chattisgarh - Subsection

Section 61D(3) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(3)Whoever commits or abets the commission of an offense of illegal diversion or illegal colonization shall be punished with simple imprisonment which may extend to six months or with a minimum fine of ten thousand rupees or with both.