Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 187(9)] [Section 187] [Entire Act]

State of Chattisgarh - Subsection

Section 187(9)(c) in The Chhattisgarh Municipalities Act, 1961

(c)the conversion into more than one place for human habitation of a building originally constructed as one such place;