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Supreme Court - Daily Orders

Acc Ltd. Sr. General Manager Sales vs The State Of Himachal Pradesh Excise And ... on 28 August, 2017

     ITEM NO.2                              REGISTRAR COURT. 1                        SECTION XIV

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                    No(s).   3258-3259/2017

     ACC LTD. SR. GENERAL MANAGER SALES & ANR.                                    Appellant(s)

                                                            VERSUS

     THE STATE OF HIMACHAL PRADESH EXCISE AND
     TAXATION SECRETARY & ORS.                                                    Respondent(s)



     Date : 28-08-2017 These appeals were called on for hearing today.


     For Appellant(s)                       Mr. U.A. Rana,Adv.
                                            M/s. Gagrat And Co, AOR

     For Respondent(s)                      Ms. Parul Sharma,Adv.
                                            Mr. Varinder Kumar Sharma, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

All the respondents have been served, but none has entered appearance.

Appellant has not filed the Statement of Case and the statutory time has expired.

Registry to process the matter for listing before the Hon'ble Court.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.30 17:29:48 IST Reason: