Supreme Court - Daily Orders
Acc Ltd. Sr. General Manager Sales vs The State Of Himachal Pradesh Excise And ... on 28 August, 2017
ITEM NO.2 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 3258-3259/2017
ACC LTD. SR. GENERAL MANAGER SALES & ANR. Appellant(s)
VERSUS
THE STATE OF HIMACHAL PRADESH EXCISE AND
TAXATION SECRETARY & ORS. Respondent(s)
Date : 28-08-2017 These appeals were called on for hearing today.
For Appellant(s) Mr. U.A. Rana,Adv.
M/s. Gagrat And Co, AOR
For Respondent(s) Ms. Parul Sharma,Adv.
Mr. Varinder Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
All the respondents have been served, but none has entered appearance.
Appellant has not filed the Statement of Case and the statutory time has expired.
Registry to process the matter for listing before the Hon'ble Court.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.30 17:29:48 IST Reason: