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M/S. Kulkarni Printing And Packaging ... vs M/S. Rupee Co-Operative Bank Ltd. And ... on 29 August, 2018

Author: Bharati H.Dangre

Bench: Ranjit More, Bharati H.Dangre

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                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION
                                         WRIT PETITION NO. 3990 of 2016


                       M/s.Kulkarni Printing & Packaging
                       Pvt.Ltd and ors                            ..  Petitioners
                             Versus
                       M/s.Rupee co-operative Bank & Anr          ..  Respondents

                                                           ...

                       Mr.Akshay J. Kandharkar for the petitioners.
                       Mr.K.V. Saste, APP for the State.


                                                  CORAM: SHRI RANJIT MORE & 
                                                              SMT. BHARATI H.DANGRE, JJ.

DATED : 29th AUGUST, 2018 P.C:-

1 Not on board. Mentioned. Production was granted and matter was taken on board. 2 Adjourned to 10th October 2018. If any ad-interim relief is granted earlier and if it is in force till date, the same shall remain in operation till the next date.

Manali Prasanna Tilak Prasanna Date:

2018.08.29 Tilak 18:29:34 +0530 (SMT. BHARATI H. DANGRE, J.) (RANJIT MORE, J.) Tilak