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[Entire Act]
Union of India - Section
Section 168 in The Drugs and Cosmetics Rules, 1945
168. Standards to be complied with in manufacture for sale or for distribution of Ayurvedic, Siddha and Unani drugs.
-| Class of Drugs | Standards to be complied with | |
| 1. | [Drugs] [Substituted by G.S.R. 422(E), dated 11.6.2002 (w.e.f. 12.6.2002).]included in Ayurvedic Pharmacopoeia | The standards for identity, purity and strength as given in the editions of Ayurvedic Pharmacopoeia of India for the time being in force. |
| 2. | Asavas and Aristas | The upper limit of alcohol as self generated alcohol should not exceed 12% v/v excepting those that are otherwise notified by the Central Government from time to time. |