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Union of India - Section

Section 168 in The Drugs and Cosmetics Rules, 1945

168. Standards to be complied with in manufacture for sale or for distribution of Ayurvedic, Siddha and Unani drugs.

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  Class of Drugs Standards to be complied with
1. [Drugs] [Substituted by G.S.R. 422(E), dated 11.6.2002 (w.e.f. 12.6.2002).]included in Ayurvedic Pharmacopoeia The standards for identity, purity and strength as given in the editions of Ayurvedic Pharmacopoeia of India for the time being in force.
2. Asavas and Aristas The upper limit of alcohol as self generated alcohol should not exceed 12% v/v excepting those that are otherwise notified by the Central Government from time to time.